L. Bijoy Singh By His Lrs vs K. Irabot Singh & Anr
2022 Latest Caselaw 31 Mani

                                                                              Item Nos. 5 & 6
                                                                 (Through Video Conferencing)

         Digitally
LAIREN signed by              IN THE HIGH COURT OF MANIPUR
MAYUM LAIRENMAYU
       M INDRAJEET
                                        AT IMPHAL
INDRAJ SINGH
       Date:
EET    2022.01.31            CRP(C.R.P.Art.227) No. 40 of 2014
SINGH 15:42:38
       +05'30'                               With
                              CRP(C.R.P.Art.227) No. 48 of 2015


          L. Bijoy Singh By His LRs
                                                                                ....Petitioner
                                               - Versus -

          K. Irabot Singh & anr.
                                                                             ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

31.01.2022

Heard Mr. N. Mahendra, learned counsel for the petitioners, and Mr.

S. Rajeetchandra, learned counsel for the respondents.

Judgment reserved.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet