Langpoklakpam Jayantakumar ... vs Maibam Sarat Singh & 6 Ors
2022 Latest Caselaw 26 Mani

                                                                             Item Nos. 7 - 9
                                                              (Through Video Conferencing)

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
LAIREN Digitally
        by
                 signed

MAYUM LAIRENMAYUM
        INDRAJEET
                                  MC(EP) No. 26 of 2021
INDRAJE SINGH                               With
        Date:
ET      2022.01.27                 El.Pet. No. 11 of 2017
        15:21:51
SINGH +05'30'                               With
                                  MC(El.Pet.) No. 1 of 2022

        Langpoklakpam Jayantakumar Singh
                                                                              ....Applicant
                                            - Versus -

        Maibam Sarat Singh & 6 ors.
                                                                           ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

27.01.2022

Concluded hearing of final arguments advanced by Mr. Ajoy Pebam,

learned counsel, and Mr. Siddartha Shankar Dey, learned senior counsel,

assisted by Mr. A. Golly, learned counsel.

There has been no representation for and on behalf of Mr. RK Milan

and Mr. RK Maichael, learned counsel, since the final hearing of this EP

commenced and the same is the situation even today.

Judgment reserved.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet