State Of Manipur vs Md. Yahiya Khan; & Ors
2022 Latest Caselaw 69 Mani

KABORA Digitally signed                                                                     Item No. 1 & 2
        by
MBAM KABORAMBAM                                                                  (Through Video Conferencing)

SANDEEP SANDEEP   SINGH
        Date: 2022.02.25
SINGH 16:08:14 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                                 W.A. No. 14 of 2021

                           State of Manipur
                                                                                            Appellant
                                                 Vs.
                           Md. Yahiya Khan; & Ors.

                                                                                      Respondents

with W.A. No. 13 of 2021

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE LANUSUNGKUM JAMIR 25.02.2022.

Sanjay Kumar (C.J.):

Mr. Samarjit Hawaibam, learned Government Advocate, undertakes to

supply a copy of the unreported judgment of this Court that he seeks to rely upon

to Mr. M. Devananda, learned counsel, appearing for respondent No. 1, during

the course of the day.

Registry is directed to circulate the case law relied upon by both the

learned counsel along with the case file to Hon'ble Mr. Justice Lanusungkum

Jamir and keep the same ready in the Court Hall by the next date of hearing.

Post on 04.03.2022.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

                                     JUDGE                      CHIEF JUSTICE
            Sandeep



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