Yumnam Irabanta Singh vs Chingakham Johnson Singh & 25 Ors
2022 Latest Caselaw 58 Mani

                                                                                         Item No. 23
                                                                        (Through Video Conferencing)
LAIRENMAYUM
INDRAJEET                         IN THE HIGH COURT OF MANIPUR
SINGH                                       AT IMPHAL
Digitally signed by
LAIRENMAYUM INDRAJEET
SINGH
Date: 2022.02.21 17:00:06
+05'30'                                 CRIL.PETN. No. 47 of 2021

          Yumnam Irabanta Singh
                                                                                        ....Petitioner
                                                     - Versus -

          Chingakham Johnson Singh & 25 ors.
                                                                                      ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

21.02.2022

Heard Mr. Th. Mahira, learned counsel, appearing for the petitioner,

and perused the case law cited by him.

Mr. Ch. Robinchandra, learned counsel, appearing for the

respondents, cited one judgment and seeks more time to place before this

Court relevant case law in support of his contentions.

Post on 04.03.2022.

Earlier interim order shall stand extended till then.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet