Nongmaithem Birendra Singh By His ... vs Sukham Bihari Singh & Anr
2022 Latest Caselaw 39 Mani

                                                                               Item No. 21
                                                              (Through Video Conferencing)
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
                           IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH                         AT IMPHAL
       Date:
EET    2022.02.07
       16:02:37
SINGH +05'30'              CRP(CRP.Art.227) No. 15 of 2021

        Nongmaithem Birendra Singh By His LRs H (N) N(O) Joymati Devi, N. Bijoy
        Singh & N. Bikram Singh
                                                                       ....Petitioner
                                       - Versus -

        Sukham Bihari Singh & anr.
                                                                            ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

07.02.2022

Registry is directed to verify and put up the record pertaining to

RFA No. 1 of 2003, disposed of by the Imphal Bench of the Gauhati High

Court, along with this case.

Ms. G. Pushpa, learned counsel, seeks more time to produce a copy

of the judgment in the suit, O.S. No. 3 of 2002, and also a copy of the

execution petition filed in relation thereto.

Needful shall be done by the next date of hearing.

Post on 21.02.2022.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet