Citation : 2022 Latest Caselaw 393 Mani
Judgement Date : 26 August, 2022
KABORA Digitally signed
MBAM by KABORAMBAM Item No. 2-4
SANDEE SANDEEP IN THE HIGH COURT OF MANIPUR
SINGH
Date: 2022.08.26
P SINGH 16:31:57 +05'30'
AT IMPHAL
MC (Mat. App.) No. 13 of 2018
Ruby Soram
Applicant
Vs.
Smt. Lairenmayum Ningol Akoijam Ongbi Roma Devi
Respondent
With Mat. App. No. 13 of 2018 With Mat. App. No. 2 of 2019 BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 26.08.2022 Sanjay Kumar (C.J.):
Mr. K. Roshan, learned counsel, appears for the appellant.
Mr. Kh. Chonjon, learned senior counsel, appearing for the respondent,
seeks some more time to go through the judgments relied upon by the other side
and advance arguments.
The citations of the judgments, viz., AIR 2004 SC 3500 = (2004) 4
SCC 215 and (2018) 5 SCC 353 are furnished to Mr. Kh. Chonjon, learned senior
counsel.
Post on 22.09.2022.
JUDGE CHIEF JUSTICE
Sandeep
Page 1
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