Rajesh Vasta vs Union Of India
2022 Latest Caselaw 346 Mani

JOHN    Digitally signed
        by JOHN TELEN
TELEN   KOM
        Date: 2022.08.12           IN THE HIGH COURT OF MANIPUR
                                                                              Item No.46



KOM     07:58:35 +05'30'
                                             AT IMPHAL
                                         WP(C)No.561 of 2014
               Rajesh Vasta

                                                                        ...Petitioner/s
                       - Versus -

               Union of India.
                                                                     ...Respondent/s
                                           BEFORE
                             HON'BLE MR. JUSTICE MV MURALIDARAN
                                            ORDER

08.08.2022

[1] Heard Mr. Kh. Tarunkumar, learned counsel for

the petitioner and Mr. S. Samarjeet, learned Sr. PCCG for the

Union of India.

[2] Mr. Kh. Tarunkumar, learned counsel for the

petitioner seeks time to go through the Judgment and order

produced by Mr. S. Samarjeet, learned Sr. PCCG for the Union

of India.

[3] Therefore, post this matter on 18.08.2022.

JUDGE

John kom.