State Of Manipur vs Yaikhom Joykumar Singh & 2 Ors
2022 Latest Caselaw 124 Mani

                                                                DB Item No. 1

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                  WA No. 34 of 2021

           State of Manipur.
                                                           ...Appellant
                                    - Versus -
           Yaikhom Joykumar Singh & 2 Ors.
                                                      ...Respondents

                              B EF O R E
              HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
                HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

                                      ORDER

05-04-2022 Sanjay Kumar (C.J.),

Mr. H. Samarjit, learned Government Advocate, appears for the

appellant; and Mr. Anjan Prasad Sahu, learned counsel, appears for the

respondents.

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.04.05 VICTORIA 14:48:35 +05'30'