Smt. Khwairakpam Suchitra Chanu vs Shri L. Radhakishore Singh
2021 Latest Caselaw 194 Mani

                                                                          Item No. 8

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                          CONT.CAS(C) No. 175 of 2017

           Smt. Khwairakpam Suchitra Chanu.
                                                                 ...Petitioner
                                         - Versus -
           Shri L. Radhakishore Singh.
                                                            ...Respondent
                              (VIDEO CONFERENCE)

                              B EF O R E
                   HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                     ORDER

10-09-2021

When the matter is taken up for consideration, it has been submitted

by the learned counsel appearing for the parties that the writ appeal

preferred against the judgment and order passed by the learned Single

Judge of this Court is likely to be disposed of at an early date, probably on

27-9-2021.

In view of the above, list the matter on 1-10-2021.

Copies of this order shall be sent to the counsel appearing for the

parties through their WhatsApp/e-mail.

                                                                  JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2021.09.10
VICTORIA 15:39:26 +05'30'