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Loitongbam Bimolchandra Singh vs Rajib Kumar & Anr
2021 Latest Caselaw 193 Mani

Citation : 2021 Latest Caselaw 193 Mani
Judgement Date : 10 September, 2021

Manipur High Court
Loitongbam Bimolchandra Singh vs Rajib Kumar & Anr on 10 September, 2021
                                                                       Item No. 2

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                           MC(WP(C)) No. 112 of 2021
                          (Ref:. WP(C) No. 210 of 2020)

           Loitongbam Bimolchandra Singh.
                                                             ...Applicant
                                      - Versus -
           Rajib Kumar & Anr.
                                                          ...Respondents
                             (VIDEO CONFERENCE)

                              B EF O R E
                   HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                    ORDER

10-09-2021

In view of the judgment and order delivered by this Court today, the

Misc. Case stands disposed of.

Copies of this order shall be sent to the counsel appearing for the

parties through their WhatsApp/e-mail.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2021.09.10 VICTORIA 15:37:50 +05'30'

 
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