H. Nilamani Ngangkha Lampak ... vs State Of Manipur & 2 Ors
2021 Latest Caselaw 257 Mani

                                                                       Item No. 19

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                              WP(C) No. 623 of 2020

           H. Nilamani Ngangkha Lampak Sports Complex Development
           Committee.
                                                      ...Petitioner
                                   - Versus -
           State of Manipur & 2 Ors.
                                                          ...Respondents
                              (VIDEO CONFERENCE)

                              B EF O R E
                   HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                       ORDER

29-10-2021

Heard Shri N. Ibotombi, learned Senior Counsel appearing for the

petitioner; Shri N. Umakanta, learned counsel appearing for respondent

No. 2 and Shri Niranjan Sanasam, learned Government Advocate

appearing for respondent No. 1.

Hearing concluded. Judgment reserved.

Learned counsel appearing for the parties are permitted to file their

short written arguments by 8-11-2021.

                                                               JUDGE

Victoria




NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2021.10.29

VICTORIA 15:17:54 +05'30'