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D. James Lamkang vs State Of Manipur
2021 Latest Caselaw 254 Mani

Citation : 2021 Latest Caselaw 254 Mani
Judgement Date : 28 October, 2021

Manipur High Court
D. James Lamkang vs State Of Manipur on 28 October, 2021
SHOUGRA Digitally
         by
                  signed                                                          IN. 6 & 7
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH                         IN THE HIGH COURT OF MANIPUR
DA SINGH Date: 2021.10.28
         11:26:13 +01'00'
                                                  AT IMPHAL
                                              (Video Conference)

                   W.P. (C) No. 934 of 2019
                   D. James Lamkang                             ...Petitioner
                            Vs.
                   State of Manipur                             ...Respondents
                         With
                   M.C.(W.P.(C)) No. 47 of 2021
                                             B E F O R E
                                   HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                 O R D E R

28-10-2021 Heard Shri M. Devananda, learned counsel appearing for the petitioner while Shri Ng. Jotindra Luwang, learned counsel appearing for the private respondent and Shri Niranjan Sanasam, learned Government Advocate appears for the State respondents.

Hearing concluded.

Judgment reserved.

Shri Niranjan Sanasam, learned Government Advocate is permitted to file written argument by tomorrow.

JUDGE

Devananda

 
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