Md Baharuddin & 3 Ors vs Pitru Begum
2021 Latest Caselaw 247 Mani

           Digitally
           signed by
  LHAINEI LHAINEICHO
  CHONG NG    HAOKIP
          Date:
  HAOKIP 2021.10.26
          16:06:37
                                                                      Item No. 49
           +05'30'                                              (Through video conferencing)


                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                          Cril. Petn. No. 30 of 2021

Md Baharuddin & 3 Ors.
                                                                         .... Petitioner/s
                                                 - Versus -

Pitru Begum
                                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 26.10.2021

Heard Mr. N. Umakanta, learned counsel appearing for the petitioners

and Md. Jalaluddin, learned senior counsel appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong