M. Chourajit Singh vs State Of Manipur & 5 Ors
2021 Latest Caselaw 243 Mani

                                                                          Item No. 2
                                                                   (Through video conferencing)


  LHAINEI   Digitally signed by
                                           IN THE HIGH COURT OF MANIPUR
  CHONG     LHAINEICHONG HAOKIP
            Date: 2021.10.26 14:32:09
            +05'30'
                                                     AT IMPHAL
  HAOKIP
                                                WP(C) No. 815 of 2015
M. Chourajit Singh
                                                                           .... Petitioner/s
                                                      - Versus -

State of Manipur & 5 Ors.
                                                                   .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 25.10.2021

Heard Mr. Juno Rahman, learned counsel appearing for the petitioner

and Mr. K. Jagat, learned GA appearing for the State respondents.

None appeared for the private respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong

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