Contractors Association vs Regional Institute Of Medical ...
2021 Latest Caselaw 228 Mani

          Digitally signed
SHOUGR by                                                                            IN. 53
         SHOUGRAKPAM
AKPAM DEVANANDA
DEVANAN SINGH
         Date:                           IN THE HIGH COURT OF MANIPUR
DA SINGH 2021.10.05
          12:10:47 +01'00'                          AT IMPHAL
                                                (Video Conference)

                    W.P. (C) No. 449 of 2021
                    Contractors Association, RIMS               ...Petitioner
                             Vs.
                    Regional Institute of Medical Sciences      ...Respondents
                                               B E F O R E
                                     HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                   O R D E R

05-10-2021 Heard Shri H. Tarunkumar, learned counsel appearing for the petitioner and Shri M. Devananda, learned counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda