Th. Sharatchand Meetei vs Bsnl; & Ors
2021 Latest Caselaw 227 Mani

KABORA Digitally signed
        by
MBAM KABORAMBAM                                                                                  Item No. 14
                                                                                  (Through Video Conferencing)
SANDEEP SANDEEP   SINGH
        Date: 2021.10.05
SINGH   17:25:26 +05'30'
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                             W.P. (C) No. 446 of 2019

                            Th. Sharatchand Meetei
                                                                                             Petitioner
                                                    Vs.
                            BSNL; & Ors.

                                                                                       Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

05.10.2021 Sanjay Kumar (C.J.):

Mr. Bibhash Pathak, learned counsel, appearing for the BSNL, would

state that a matter of similar nature, arising from the judgment of the High Court of

Punjab and Haryana, is now pending consideration before the Supreme Court.

Dr. RK Deekak, learned counsel for the petitioner, would however state

that this matter stands on a different footing.

As the record is voluminous and Mr. Bibhash Pathak, learned counsel,

states that the case has to be heard physically, post on 29.11.2021.

A copy of this order shall be supplied online or through whatsapp to the

learned counsel for the parties.

                                       JUDGE                      CHIEF JUSTICE
                Sandeep




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