Mufti Aslam Khan vs State Of Manipur
2021 Latest Caselaw 223 Mani

 KABORAMBAM
 SAPANA CHANU
 Digitally signed by
 KABORAMBAM SAPANA
 CHANU
 Date: 2021.10.01 12:55:55
 +05'30'
                                                                     Item No. 16-17
                                                                  (Through video conferencing)


                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                                             WP(C) No. 373 of 2021 With
                                             MC(WP(C)) No. 114 of 2021

Mufti Aslam Khan
                                                                          .... Petitioner/s
                                                     - Versus -

State of Manipur
                                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 01.10.2021

Heard Mr. Anjan Prasad Sahu, learned counsel appearing for the

petitioner, Mr. Lenin Hijam, learned Addl. A.G. appearing for the State

respondent and Mr. HS Paonam, learned senior counsel appearing for the

private respondent.

Hearing is concluded.

Judgment reserved.

JUDGE

Sapana