Ningthoujam Irabot Singh vs Adhikarimayum Sharda Devi & 3 Ors
2021 Latest Caselaw 289 Mani

                                                                                     Item No. 2
                                                                   (Through Video Conferencing)

LAIREN Digitally
        by
                 signed
                                IN THE HIGH COURT OF MANIPUR
MAYUM LAIRENMAYUM
        INDRAJEET                         AT IMPHAL
INDRAJE SINGH
        Date:
ET      2021.11.16
        17:01:27
SINGH +05'30'                     CONT.CAS(C) J2 No. 4 of 2021


          Ningthoujam Irabot Singh
                                                                                  ....Petitioner
                                                 - Versus -

          Adhikarimayum Sharda Devi & 3 ors.
                                                                               ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

16.11.2021

Mr. H.S. Paonam, learned senior counsel appearing for the

petitioner, seeks to rely on a judgment of the Delhi High Court in support of

the maintainability of this contempt case. He seeks time to place on record a

copy of the said judgment.

Post on 18.11.2021.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet