Shri W. Ranchong & 6 Ors vs State Of Manipur & 2 Ors
2021 Latest Caselaw 67 Mani

MAYANG Digitally
        by
                 signed

LAMBAM MAYANGLAMBA
        M CHANU
CHANU NANDINI
        Date: 2021.03.16                                                                  Item No. 4
NANDINI 14:23:21 +05'30'
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                                                 WP(C) No. 911 of 2018

                               Shri W. Ranchong & 6 Ors.
                                                                               ...Petitioners
                                                            - Versus -
                               State of Manipur & 2 Ors.
                                                                            ...Respondents
                                                 (VIDEO CONFERENCE)

                                                  B EF O R E
                                       HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                                           ORDER

16-03-2021

Heard Shri D. Julius Riamei, learned counsel appearing for the

petitioners; Shri Serto T. Kom, learned counsel appearing for respondent

No. 3 and Shri M. Rarry, learned Addl. AG appearing for the State

respondents.

Hearing concluded. Judgment reserved.

Copies of this order shall be sent to the counsel appearing for the

parties through their WhatsApp/e-mail.

JUDGE

Victoria