Paonam Nilamani Singh vs Union Of India & 5 Ors
2021 Latest Caselaw 64 Mani

                                                                                Item No. 2

                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                                    MC(WP(C)) No. 199 of 2020
                                   (Ref.: WP(C) No. 439 of 2020)

                    Paonam Nilamani Singh.
                                                                      ...Petitioner
                                                - Versus -
                    Union of India & 5 Ors.
                                                                   ...Respondents
                                      (VIDEO CONFERENCE)

                                       B EF O R E
                            HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                              ORDER

15-03-2021

In view of the judgment and order delivered by this Court today, the

MC(WP(C)) No. 199 of 2020 stands disposed of.

Copies of this order shall be sent to the counsel appearing for the

parties through their WhatsApp/e-mail.

JUDGE

Victoria

MAYANG Digitally by signed

LAMBAM MAYANGLAMBA M CHANU CHANU NANDINI Date: 2021.03.15 NANDINI 14:15:56 +05'30'