L. Nobin Singh vs State Of Manipur & 3 Ors
2021 Latest Caselaw 42 Mani

Citation : 2021 Latest Caselaw 42 Mani
Judgement Date : 2 March, 2021

Manipur High Court

L. Nobin Singh vs State Of Manipur & 3 Ors on 2 March, 2021

                                                   Item No. 1


Review Pet. No. 16 of 2016

L. Nobin Singh                            ....Petitioner

         -Versus-

State of Manipur & 3 Ors                  ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Through Video Conferencing)

02.03.2021

Heard Mr. H. S Paonam, learned senior counsel appearing for the review petitioner. Also heard Ms. Sundari, learned GA appearing for the respondent Nos. 1 & 2, Mr. R. S Reisang, learned senior counsel for the respondent No. 3 and Mr. A. Mohendro, learned counsel for the respondent No. 4.

Hearing concluded.

Judgment reserved.

JUDGE

kim

Yumk Digitally signed by Yumkham Rother ham Date:

2021.03.04

Rother 15:35:06 +05'30'

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