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Mrs. Laishram (Ongbi) Hemabati vs State Of Manipur
2021 Latest Caselaw 8 Mani

Citation : 2021 Latest Caselaw 8 Mani
Judgement Date : 1 February, 2021

Manipur High Court
Mrs. Laishram (Ongbi) Hemabati vs State Of Manipur on 1 February, 2021
                                                  1


                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
                                          (Video Conference)

W.P. (Cril.) No. 10 of 2020
Mrs. Laishram (Ongbi) Hemabati                                 ...Petitioner(s)

        Vs.
State of Manipur                                               ...Respondent(s)

                             B E F O R E
                  HON'BLE MR. JUSTICE KH. NOBIN SINGH
               HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
                                            O R D E R

01-02-2021

Heard Shri N. Mahendra, learned counsel appearing for the petitioner and Shri Th. Vashum, learned Government Advocate appearing for the respondents.

Hearing concluded.

Judgment reserved.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

                                              JUDGE                 JUDGE
Devananda



 MAYANGL      Digitally signed by
 AMBAM        MAYANGLAMBAM
              CHANU NANDINI
 CHANU        Date: 2021.02.01
              15:48:47 +05'30'
 NANDINI
 

 
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