Paonam Nilamani Singh vs Union Of India
2021 Latest Caselaw 39 Mani

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL
                           (Video Conference)

  M.C.(W.P.(C)) No. 199 of 2020
  Paonam Nilamani Singh                        ...Applicant(s)

        Vs.
  Union of India                               ...Respondent(s)
        With
  W.P. (C) No. 439 of 2020

                           B E F O R E
                 HON'BLE MR. JUSTICE KH. NOBIN SINGH
                               O R D E R

26-02-2021 Heard Ms. Geetarani Waikhom, learned counsel appearing for the petitioner and Shri S. Suresh, learned ASG appearing for the respondents.

Hearing concluded.

Judgment reserved.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda

MAYANG Digitally by signed

LAMBAM MAYANGLAMBA M CHANU CHANU NANDINI Date: 2021.03.02 NANDINI 14:41:49 +05'30'