D. Yongnyak Konyak vs National Project Const. Corpn.D
2021 Latest Caselaw 362 Mani

                                                                                                                   Item No.33

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL
                          WP(C) No. 162 of 2020


D. Yongnyak Konyak
                                                                                                  ....Petitioner
             -Versus-

National Project Const. Corpn.D.                                                                  ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)

21.12.2021 Heard Mr.Serto T Kom, learned counsel for the petitioner. Also heard Mr.Biswajit, learned counsel for the respondents.

Hearing concluded. Judgment reserved. Furnish a copy of this order to learned counsel for the parties through their respective emails/WhatsApp.

JUDGE

Priyojit CHONGNUN Digitally signed by CHONGNUNKIM GANGTE DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=9e33b348bf6bf41a7b7d571fef645245e9c315df39f93d9f997f6 f6825f03026, postalCode=795002, st=MANIPUR,

KIM GANGTE serialNumber=3c25b417b8ab4f2e15488e6a09fe004b75d3e17ee1aa64940 e881eed05f8ce66, cn=CHONGNUNKIM GANGTE Date: 2021.12.21 15:48:04 +05'30'