Central Bureau Of Investigation vs Yumnam Sharat Meitei & Anr
2021 Latest Caselaw 361 Mani

KABORAMBAM
SAPANA CHANU
Digitally signed by
KABORAMBAM SAPANA
CHANU                                                                     Item No. 3,7,33 & 34
Date: 2021.12.21 14:03:50
+05'30'                                                                     (Through video conferencing)


                                              IN THE HIGH COURT OF MANIPUR
                                                        AT IMPHAL

                                                  Crl. Rev. P. No. 7 of 2021 With
                                                 Cril. Rev. P. No. 20 of 2021 With
                                                 Cril. Rev. P. No. 14 of 2021 With
                                                    Crl. Rev. P. No. 19 of 2021


          Central Bureau of Investigation
                                                                                    .... Petitioner/s
                                                            - Versus -

          Yumnam Sharat Meitei & Anr.
                                                                    .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 21.12.2021

Heard Mr. W. Darakishwor, learned senior panel counsel appearing for

the petitioners, Mr. Ch. Ngongo, Mr. K. Pradeep and Mr. Th. Tolpishak learned

counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Sapana