Nongmaithem Birendra Singh By His ... vs Sukham Bihari Singh & Anr
2021 Latest Caselaw 357 Mani

KABORA Digitally signed                                                          Items No. 9 & 10
        by                                                           (Through Video Conferencing)
MBAM KABORAMBAM
SANDEEP SANDEEP   SINGH
        Date: 2021.12.20         IN THE HIGH COURT OF MANIPUR
SINGH   16:34:22 +05'30'
                                           AT IMPHAL

                                CRP(C.R.P. Art. 227) No. 15 of 2021

                Nongmaithem Birendra Singh by his LRs H (N) N (O) Joymati
                Devi, N. Bijoy Singh and N. Bikram Singh
                                                                                   ....Petitioners
                                                   - Versus -

                Sukham Bihari Singh & Anr.
                                                                                  ...Respondents

With MC[CRP(C.R.P. Art. 227)] No. 31 of 2021

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

20.12.2021

Mr. K. Kishan, learned counsel, represents Mrs. G. Pushpa, learned counsel for the petitioners in the main case and also the applicants in the miscellaneous case.

Copies of the judgment in the suit and the execution petition filed in relation thereto shall be placed on record by the next date of hearing.

Post on 07.02.2022.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

CHIEF JUSTICE

bipin