Kshetrimayum Tejkeshware Singh vs The Manipur University & Anr
2021 Latest Caselaw 344 Mani

LAISHRAM Digitally
           LAISHRAM
                    signed by

DHAKESHORI DHAKESHORI    DEVI
           Date: 2021.12.14
DEVI       13:10:16 +05'30'

                                                                                             Item Nos. 42-43

                                                   IN THE HIGH COURT OF MANIPUR
                                                             AT IMPHAL

                                                          WP(C) No. 681 of 2020

                                        Kshetrimayum Tejkeshware Singh.
                                                                                        ...Petitioner
                                                                   - Versus -
                                        The Manipur University & Anr.
                                                                                    ...Respondents
                                                                With
                                                       MC(WP(C)) No. 286 of 2021
                                                        (VIDEO CONFERENCE)

                                                           B EF O R E
                                                HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                                                ORDER

14-12-2021

List these matters on 16-12-2021 so as to enable Mr. N. Jotendro,

learned Senior counsel appearing for the petitioner to find out any

judgment in support of his contention.

JUDGE

Dhakeshori