Citation : 2021 Latest Caselaw 340 Mani
Judgement Date : 13 December, 2021
S/2-Item No. 1-12
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
El.Pet. No. 6 of 2017 with El.Rec.Pet. No. 1 of 2017 with
MC(El.Pet.) No. 23 of 2018 MC(El.Pet.) No. 26 of 2017 with
MC(El.Pet.) No. 28 of 2018 with MC(El.Pet.) No. 29 of 2018 with
MC(El.Pet.) No. 5 of 2018 with MC(El.Pet.) No. 22 of 2021 with
MC(El.Pet.) No. 32 of 2021 with MC(El.Pet.) No. 35 of 2021 with
MC(El.Pet.) No. 43 of 2021 with MC(El.Pet.) No. 45 of 2021
M [email protected] Singh
....Petitioner
-Versus-
P. Saratchandra Singh & Anr. ....Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)
Order 10.12.2021
Heard Mr. S. Biswajit, learned counsel for the election petitioner in El.Pet. No. 6 of 2017. Also heard Mr. A. Mohendro, learned counsel for the petitioner in El.Rec.Pet. No. 1 of 2017 and respondent No.1 in Election Petition No.6 of 2017. Hearing concluded.
Judgment reserved.
Furnish copy of this order to the learned counsel for the parties through their respective e-mails/whatsapp.
JUDGE
RAJKUMAR Digitally signed by RAJKUMAR PRIYOJIT SINGH DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=f4c2dc1e6523287d7191474520fdea810aea3dbd38926
kim 67382727c0bc7feaada, postalCode=795002, st=MANIPUR,
PRIYOJIT SINGH serialNumber=4b3fb011d5ab7a48771e2ed5a0b5b95e75ce0a58008 f265840361e8df078740f, cn=RAJKUMAR PRIYOJIT SINGH Date: 2021.12.13 15:21:09 +05'30'
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