Thangjam Subhachandra Singh vs Union Of India & 4 Ors
2021 Latest Caselaw 168 Mani

                                                                         Item No. 3-8
                                                                    (Through video conferencing)


                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

  LHAINEI Digitally
          by
                    signed
                          WP(C) No. 707 of 2019 With
  CHONG HAOKIP
          LHAINEICHONG

                        Cont.Cas(C) No. 22 of 2020 With
          Date: 2021.08.25
  HAOKIP 14:35:39 +05'30'
                        Cont.Cas(C) No. 23 of 2020 With
                         MC(WP(C)) No. 89 of 2020 With
                         MC(WP(C)) No. 90 of 2020 With
                            WP(C) No. 706 of 2019
Thangjam Subhachandra Singh
                                                       .... Petitioner/s
                                  - Versus -

Union of India & 4 Ors.
                                                                         .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 25.08.2021

Heard Mr. Mr. M. Devananda, learned counsel appearing for the

petitioner and Mr. S. Suresh, learned ASG appearing for the

respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Ab.Surjit