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A. Surjamukhi Devi vs State Of Manipur & 2 Ors
2021 Latest Caselaw 114 Mani

Citation : 2021 Latest Caselaw 114 Mani
Judgement Date : 22 April, 2021

Manipur High Court
A. Surjamukhi Devi vs State Of Manipur & 2 Ors on 22 April, 2021
MAYAN Digitally
        signed by
GLAMBA MAYANGLAMB
        AM CHANU                                                              Item No. 22
M       NANDINI
        Date:
CHANU 2021.04.24                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
NANDINI 15:05:38
        +05'30'

                                      WP(C) No. 881 of 2019

                    A. Surjamukhi Devi.
                                                                     ...Petitioner
                                                 - Versus -
                    State of Manipur & 2 Ors.
                                                                 ...Respondents
                                      (VIDEO CONFERENCE)

                                       B EF O R E
                            HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                                ORDER

22-04-2021

Heard Shri S. Samarjeet, learned counsel appearing for the

petitioner and Shri Th. Vashum, learned Government Advocate appearing

for the respondents.

Hearing concluded. Judgment reserved.

Copies of this order shall be sent to the counsel appearing for the

parties through their WhatsApp/e-mail.

JUDGE

Victoria

 
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