Smt. Potsangbam Ranjana Devi vs State Of Manipur
2021 Latest Caselaw 108 Mani

                                     1


                    IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                             Video Conference


W.P. (C) No. 726 of 2019
Smt. Potsangbam Ranjana Devi                  ...Petitioner(s)

        Vs.
State of Manipur                              ...Respondent(s)

                          B E F O R E
                HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                O R D E R

20-04-2021 When the matter is taken up for consideration, it has been submitted by Shri L. Raju, learned counsel appearing for the petitioner that the issue involved herein is covered by the earlier judgment and order and accordingly, list the matter on 20-05-2021 for disposal in the category of Admission.

Learned counsel appearing for the respondents may file counter, if any, by the next date.

Copies of this order shall be sent to the learned counsels appearing for the parties through their Whatsapp/e-mail.

JUDGE Devananda

MAYANG Digitally by signed

LAMBAM MAYANGLAMBA M CHANU CHANU NANDINI Date: 2021.04.21 NANDINI 10:28:56 +05'30'