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Hemam Jamuna Devi vs Union Of India & 2 Ors
2021 Latest Caselaw 106 Mani

Citation : 2021 Latest Caselaw 106 Mani
Judgement Date : 17 April, 2021

Manipur High Court
Hemam Jamuna Devi vs Union Of India & 2 Ors on 17 April, 2021
                                                                                       Items No.3 - 4

            Digitally signed
MAYANG by                             IN THE HIGH COURT OF MANIPUR
        MAYANGLAMB
LAMBAM AM CHANU                                 AT IMPHAL
CHANU NANDINI
        Date:                              W.A. No. 42 of 2020
NANDINI 2021.04.22
        13:26:46 +05'30'
                                                  With
                                          MC(WA) No. 52 of 2020

                Hemam Jamuna Devi
                                                                                      ....Appellants
                                                      - Versus -

                Union of India & 2 Ors.
                                                                                     ...Respondents

                                            BEFORE
                         HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
                            HON'BLE MR. JUSTICE KH. NOBIN SINGH

                For the appellants         :        Mr. B.P. Sahu, Senior Advocate
                For the respondents        :        Mr. S. Suresh, ASG
                                                    Mr. M. Devananda, Advocate
                Date of hearing            :        17.04.2021


                                                      ORDER

[Sanjay Kumar, CJ]

Heard Mr. B.P. Sahu, learned senior counsel appearing for the

appellants, Mr. M. Devananda, learned counsel appearing for the RIMS, and Mr. S.

Suresh, learned ASG appearing for the Union of India.

Hearing concluded.

Judgment reserved.

                                                    JUDGE                     CHIEF JUSTICE

                bipin
 

 
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