Citation : 2026 Latest Caselaw 1180 Mad
Judgement Date : 12 March, 2026
WP No. 9701 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 12-03-2026 CORAM THE HON'BLE MR.JUSTICE MOHAMMED SHAFFIQ WP No. 9701 of 2026 AND WMP NO. 10471 OF 2026 C.Prabakar No.6/214, Post Office Street, Avinashi, Tiruppur -641 654 ..Petitioner(s) Vs
1. The Managing Director Tamil Nadu Sate Marketing Corporation, (TASMAC) CMDA Complex, Egmore, Chennai-600 008.
2. The Senior Regional Manager, Tamil Nadu State Marketing Corporation, (TASMAC), 305A, Vilankurichi Road, Peelamedu Railway Station Back side, Chintamani Co-operative Society Depot. Peelamedu, Coimbatore -641 004
3. The District Collector Collectorate Tiruppur District, Tiruppur.
4. The District Manager, Tamil Nadu State Marketing Corporation, (TASMAC) Angeripalayam, Tiruppur-641 602
5. E.B. Shiva Prakash Door No.18-399 Sunnamubu Chollai,
__________ Page1 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 08:13:24 pm )
Avinashi, Tiruppur District 641 654
6. A. Karuppasamy S/o. Arumugam, Sriram Nagar, Avinashi Tiruppur District -641 654
..Respondent(s)
PRAYER : Petition filed under Article 226 of the Constitution of India, to direct the respondents 2 to 4 to reopen the Retail Liquor Selling Shops No.1511 situated at Near New Bus Stand, Avinashi, Avinashi Taluk, Tiruppur District 641 605 so as to give full effect to grant of tender to petitioner in order dated 31.01.2026 in Na.Ka. Nu. 001/A3/2026 by considering the petitioners representation dated 04.03.2026 and fix a stipulated time to reopen the Shop.
For Petitioner(s): MR.ABDUL SALEEM, SR. ADVOCATE FOR MR. A.Thiyagarajan
For Respondent(s): MR. M.Sekar, Standing Counsel for R1, R2 & R4 MR.Yogesh Kannadasan, SPL.GP FOR R3
Order
This Writ Petition is filed to direct the respondents 2 to 4 to reopen the
Retail Liquor Selling Shops No.1511 situated at Near New Bus Stand, Avinashi,
Avinashi Taluk, Tiruppur District 641 605 so as to give full effect to grant of
tender to petitioner in order dated 31.01.2026 in Na.Ka. Nu. 001/A3/2026 by
considering the petitioners representation dated 04.03.2026 and fix a stipulated
time to reopen the Shop.
__________ Page2 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 08:13:24 pm )
2. The learned Standing Advocate for 1 st respondent would submit that
the TASMAC shop was closed only in view of certain differences between
petitioner and landlord resultantly causing inconvenience/nuisance to public. He
would however submit that if an affidavit of undertaking is submitted by
petitioner and landlord that the shop would be run in a peaceful and lawful
manner and the landlord undertakes to co-operate with the petitioner in running
the shop in a lawful manner, the first respondent may have no objection to re-
open the shop. Agreed to by the learned Senior Counsel for the petitioner.
3. Learned Senior Counsel for the petitioner would submit that the license
is only for a limited duration of six month and would request that the shops may
be re-opened on filing affidavit of undertaking and also undertakes to file the
affidavit of undertaking tomorrow. Agreed to by learned Standing Advocate for
1st respondent.
4. Learned Senior Counsel for petitioner would also submit that since the
duration of the license is only for a period of six months, however has remained
closed for more than a month, he would seek liberty to file appropriate
representation to exclude the period during which the shop remained closed.
Learned Standing Advocate for 1st respondent would submit that if any such
representation is made the same would be considered in accordance with law.
__________ Page3 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 08:13:24 pm )
5. Recording the same, this Writ Petition is disposed of. No costs.
Consequently, connected miscellaneous petition is closed.
12-03-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No
GSK/SPP
__________ Page4 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 08:13:24 pm )
To
1. The Managing Director Tamil Nadu Sate Marketing Corporation, (TASMAC) CMDA Complex, Egmore, Chennai-600 008
2. The Senior Regional Manager, Tamil Nadu State Marketing Corporation, (TASMAC), 305A, Vilankurichi Road, Peelamedu Railway Station Back side, Chintamani Co-operative Society Depot. Peelamedu, Coimbatore -641 004
3. The District Collector Collectorate Tiruppur District, Tiruppur.
4. The District Manager, Tamil Nadu State Marketing Corporation, (TASMAC) Angeripalayam, Tiruppur-641 602
__________ Page5 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 08:13:24 pm )
MOHAMMED SHAFFIQ J.
GSK/SPP
AND WMP NO. 10471 OF 2026
12-03-2026
__________ Page6 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 08:13:24 pm )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!