M/S.Nlc Tamilnadu Power Limited vs Wonder Star Trading Llc
2026 Latest Caselaw 99 Mad

Madras High Court

M/S.Nlc Tamilnadu Power Limited vs Wonder Star Trading Llc on 7 January, 2026

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                                        W.A.No.371 of 2024

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 07.01.2026

                                                          CORAM

                           THE HONOURABLE Mr.JUSTICE S.M.SUBRAMANIAM
                                                             AND
                                  THE HONOURABLE Mr.JUSTICE C.KUMARAPPAN

                                                 W.A.No.371 of 2024
                                                       and
                                                CMP.No.2443 of 2024

                1. M/s.NLC Tamilnadu Power Limited,
                   Represented by Chairman,
                   No.135, EVR Periyar High Road,
                   Kilpauk, Chennai-600 010.
                2. The Chief Executive Officer,
                   NLC Tamil Nadu Power Limited,
                   2X500 JV Thermal Power Project,
                   Harbour Estate, Tuticorin-628 004.
                3. The General Manager,
                   Contracts & Purchase,
                   Office of the Chief Executive Officer,
                   NLC Tamil Nadu Power Limited,
                   Harbour Estate, Tuticorin-628 004.
                4. The Deputy General Manager (Coal),
                   Office of the Chief Executive Officer,
                   NLC Tamil Nadu Power Limited,
                   Harbour Estate, Tuticorin-628 004.

                                                                                         ... Appellants
                                                               Vs.
                Wonder Star Trading LLC,
                Rep. By its Authorized Signatory,
                2904, 29th Floor, Burj AI Salam,
                Sheikh Zayed Road, PO Box 43947
                1/3




https://www.mhc.tn.gov.in/judis               ( Uploaded on: 09/01/2026 08:50:51 pm )
                                                                                                        W.A.No.371 of 2024

                Dubai-43947
                United Arab Emirates.
                                                                                                       ... Respondents

                Prayer: Writ Appeal filed under Clause 15 of Letters Patent praying to set aside
                the direction to release 80% of the payment to the Respondent for the first
                shipment in the impugned interim order dated 22.12.2023 passed in
                W.P.No.35356 of 2023.


                                  For Appellant          : Mr.A.Jayaraman

                                  For Respondents : Mr.M.Vijayamehanath
                                                       *****

                                                      JUDGMENT

[Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.]

The learned Counsel for the appellants seeks permission of this Court to

withdraw the Writ Appeal and he has also made an endorsement to that effect.

2. In view of the submissions and endorsement made by the learned

counsel for the appellants, the Writ Appeal is dismissed as withdrawn. No costs.

Consequently, connected CMP is also closed.

                                                                                            [S.M.S., J.]     [C.K., J.]
                                                                                                     07.01.2026
                kmi
                Index : Yes /No
                Speaking order : Yes/No
                Neutral Citation : Yes/No






https://www.mhc.tn.gov.in/judis                   ( Uploaded on: 09/01/2026 08:50:51 pm )




                                                                     S.M.SUBRAMANIAM, J.
                                                                                    and
                                                                        C.KUMARAPPAN, J.

                                                                                              kmi









                                                                                     07.01.2026

https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/01/2026 08:50:51 pm )