Aynudeen vs Dinunisha
2025 Latest Caselaw 7352 Mad

Madras High Court

Aynudeen vs Dinunisha on 22 September, 2025

                                                                     1
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 22.09.2025

                                                             CORAM :

                                  THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE
                                                    S.A.No.1050 of 2014
                    Aynudeen                                                                ... Appellant
                                                                   Vs.
                    1.Dinunisha
                    2.Barakathunnisha                                      ...Respondents
                    PRAYER : This Second Appeal is filed under Section 100 of CPC to set

                    aside the Judgment and Decree passed by the Subordinate Judge, Mannargudi

                    dated 27.02.2014 in AS.No.19 of 2011                  reversing the Judgment and Decree

                    dated 04.02.2011 made in OS.No.68 of 1999 on the file of the District Munsif

                    Court, Thiruthuraipoondi.

                              For Appellant             : No representation
                              For Respondents           : M/s.S.Senthil for R1
                                                          Dispensed with for R2

                                                      JUDGMENT

When this matter was called on 16.09.2025, there is no representation

for the appellant and hence, this matter has been listed today i.e., on

22.09.2025 under the caption, 'For Dismissal'. Even today, there is no

representation for the appellant.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 01:16:15 pm )

2. Hence, this appeal is dismissed for non-prosecution. No costs.

                    Index: Yes/No                                                         22.09.2025
                    Speaking/Non-speaking Order
                    gv/ay









https://www.mhc.tn.gov.in/judis                 ( Uploaded on: 23/09/2025 01:16:15 pm )





                    To

1. The Subordinate Judge, Mannargudi

2. The District Munsif Court, Thiruthuraipoondi.

3. The Section Officer,

V.R.Section,

High Court, Madras.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 01:16:15 pm )

Dr. A.D.MARIA CLETE.,J gv/ay

22.09.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 01:16:15 pm )