Citation : 2025 Latest Caselaw 8121 Mad
Judgement Date : 28 October, 2025
W.A.No.868 of 2021 and etc. batch
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 28.10.2025
CORAM :
THE HONOURABLE MR. JUSTICE M.S. RAMESH
AND
THE HONOURABLE MR. JUSTICE R.SAKTHIVEL
WA No. 868 of 2021
AND
CMP NO. 5123 OF 2021,WA NO. 874 OF 2021,WA NO. 872 OF
2021,WA NO. 470 OF 2020,WA NO. 475 OF 2020,WA NO. 478 OF
2020,WA NO. 476 OF 2020,WA NO. 479 OF 2020,WA NO. 2555 OF
2021,WA NO. 2562 OF 2021,WA NO. 2546 OF 2021,WA NO. 2559 OF
2021,WA NO. 2556 OF 2021,WA NO. 877 OF 2021,WA NO. 878 OF
2021,CMP NO. 5104 OF 2021,CMP NO. 5111 OF 2021,CMP NO. 5120
OF 2021
W.A.No.868 of 2021
1. M.Parthiban
(old Emp.No.005 & New
Emp.No.050), No.337, 6th Street,
Bakthavachalam Colony, Vyasarbadi,
Chennai-600039
... Appellant
Vs.
Page 1 of 13
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm )
W.A.No.868 of 2021 and etc. batch
1. The Lok Adalat-II, organized by
High Court-legal Services
Committee, On Wednesday The 17th
Day Of June 2015, Under Section 19
Of The Legal Services Authorities
Act, 1987
(R1 is Deleted, vide Order of Court
Dated 07.12.2021 made in
WA.Nos.2545,868,872,875,877,878,
2559,2562,874,2546,2555 and 2556
of 2021 and
478,479,471,472,475,476,469 and
470 of 2020 and
CMP.Nos.5123,5104,5111,5112 and
5120 of 2021)
2.The Presiding Officer,
Principal Labour Court, Chennai-
600104
3.The Management Of Bharat
Technologies Auto Components Ltd.
Rep. By Its Managing Director,
Regd. Office, Unit No.708, Beta
Wing, 7th Floor, Raheja Towers,
177, Anna Salai, Chennai-600002
4.Hosur Bharat Technologies Auto
Components,
Employees Union (Regd.No.5/KRI)
Rep. By Its Secretary, No.3.
Kamaraj Colony, 3rd Cross, Hosur-
Page 2 of 13
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm )
W.A.No.868 of 2021 and etc. batch
635109, Krishnagiri District
5.Mr.G.Mukesh
President, Hosur Bharat
Technologies Auto Components
Employees Union (Reg.No.5/KRI)
No.3, Kamaraj Colony, 3rd Cross,
Hosur-635109 Krishnagiri District
6.Mr.A.K.Udayakumar
Secretary, Hosur Bharat
Technologies Auto Components
Employees Union (Reg.No.5/KRI)
3/98, Udayagiri, Navathi Road, Hcf
Post, Hosur-635110
7.Mr.R.Ramakrishnan
Treasurer, Hosur Bharat
Technologies Auto Components
Employees Union (Reg.No.5/KRI),
No.3, Kamaraj Colony, 3rd Cross,
Hosur-635109 Krishnagiri District
... Respondents
PRAYER in W.A.No.868 of 2021: Appeal is filed under Clause 15 of the
Letters Patent, praying to set aside the order dated 23.10.2019 made in
W.P.No.11205 of 2017.
Page 3 of 13
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm )
W.A.No.868 of 2021 and etc. batch
In all W.As
For Appellant : Mr.R.Bharath Kumar
For Respondents : Mr.A.Saravanan for R3
Mr.K.Srinivasamoorthy
for R4 to R7
COMMON JUDGMENT
(Judgment of this Court was delivered by M.S.RAMESH.J)
These Writ Appeals have been filed to set aside the order dated
23.10.2019 made in W.P.Nos.11205, 11211, 11213, 11219, 11224, 11221,
11222, 11217, 11209, 11214, 11210, 11216, 11215, 11212 and 11207 of
2. Pending the Writ Appeals, the Management and the concerned
workmen have amicably resolved the dispute among themselves, whereby
they have received a sum of Rs.8 Lakhs as full and final settlement of all
their dues from the Management. They have also filed a joint compromise
memo dated 16.10.2025, the scanned pages of which reads as follows:
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
3. The terms of the compromise memo are hereby recorded.
4. Accordingly, these Writ Appeals stand closed in terms of the
compromise memo. No Costs. Consequently, connected miscellaneous
petitions are closed.
[M.S.R., J] [R.S.V.,J]
28.10.2025
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
Anu
To
1. The Lok Adalat-II, organized by High Court-legal Services Committee, On Wednesday The 17th Day Of June 2015, Under Section 19 Of The Legal Services Authorities Act, 1987
2.The Presiding Officer, Principal Labour Court, Chennai- 600104
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
3.The Management Of Bharat Technologies Auto Components Ltd. Rep. By Its Managing Director, Regd. Office, Unit No.708, Beta Wing, 7th Floor, Raheja Towers, 177, Anna Salai, Chennai-600002
4.Hosur Bharat Technologies Auto Components, Employees Union (Regd.No.5/KRI) Rep. By Its Secretary, No.3.
Kamaraj Colony, 3rd Cross, Hosur- 635109, Krishnagiri District
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm ) W.A.No.868 of 2021 and etc. batch
M.S.RAMESH, J.
and R.SAKTHIVEL, J.
Anu
W.A.No.868 of 2021 and etc. batch and CMP.Nos. 5123 OF 2021, CMP NO. 5104 OF 2021, CMP NO. 5111 OF 2021, CMP NO. 5120 OF 2021
28.10.2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/11/2025 05:36:10 pm )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!