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Unnamalai vs Vellachi
2025 Latest Caselaw 7952 Mad

Citation : 2025 Latest Caselaw 7952 Mad
Judgement Date : 17 October, 2025

Madras High Court

Unnamalai vs Vellachi on 17 October, 2025

                                                                                                A.S.No.522 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 17-10-2025

                                                           CORAM

                                   THE HONOURABLE MR.JUSTICE P.B.BALAJI

                                               A.S.No.522 of 2022
                                           and C.M.P.No.19218 of 2022

                     1. Unnamalai
                     W/o.Vellaiyan, D.No.115/2, Sonappadi
                     Pattipadivelur-636 601
                     Yercaud Taluk, Salem District.

                     2. Chinnavellaiyan
                     S/o. Chinnaiyan,
                     Door No.16/28-F, Sonappadi,
                     Pattipadivelur,
                     Yercaud Taluk, Salem District.                                     ...Appellant

                                                                vs.

                     1.Vellachi
                     W/o.Chinna Vellaiyan,
                     No.47/69, Kondaiyanur,
                     Pattipadivelur-636 601
                     Yercaud Taluk, Salem District.                                   ...1st Respondent/
                                                                                         Plaintiff

                     2.Chinnammal
                     W/o.Theerthamalai,
                     Sonnappadi,
                     Pattipadivelur-636 601
                     Yercaud Taluk, Salem District.


                     Page 1 of 4




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                                                                                           A.S.No.522 of 2022

                     3.Vellaiyan
                     S/o.Theerthamalai
                     Sonnappadi,
                     Pattipadivelur
                     Yercaud Taluk, Salem District.

                     4. Vellayie,
                     W/o.Perumal,
                     Sonnappadi
                     Pattipadivelur, Yercaud Taluk,
                     Salem District.                             ... Respondents
                     PRAYER: Appeal Suit is filed under Section 96 of the Civil Procedure
                     Code, praying to set aside the judgment and decree made in O.S.No.19of
                     2017 dated 26.02.2021 on the file of the II Additional District and Sessions
                     Judge, Salem.
                                      For Appellant:          No appearance

                                       For Respondents:       Mr.J.Manikandan
                                                              for Mr.R.Marudachalamurthy

                                                            JUDGMENT

Learned counsel for the respondents is present. There is no

representation for the appellants. It is noticeable that the appellants have

been repeatedly absent which shows that they are not willing to get on with

the appeal and on 15.10.2025, this Court directed to post the appeal under

the caption “for dismissal”. Even today, the appellant are not represented.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 05:43:28 pm )

2. Hence, A.S.No.522 of 2022 is dismissed for non-prosecution.

Consequently, connected miscellaneous petition is closed. No costs.




                                                                                           17.10.2025

                     Index            :Yes/No

                     Internet         :Yes/No

                     Neutral citation : Yes/No

                     kal




                                                                                              P.B.BALAJI J.

                                                                                                             kal






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                                                                                     17.10.2025









https://www.mhc.tn.gov.in/judis    ( Uploaded on: 24/10/2025 05:43:28 pm )

 
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