Madras High Court
A.Ravikumar vs The Executive Officer on 14 October, 2025
Author: R.Suresh Kumar
Bench: R. Suresh Kumar
1/6 CMP No. 9307 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 14-10-2025
CORAM
THE HONOURABLE MR JUSTICE R. SURESH KUMAR
AND
THE HONOURABLE MR.JUSTICE G.ARUL MURUGAN
CMP No. 9307 of 2025
in REV.APPL SR NO. 52876 of 2025
A.Ravikumar
Petitioner(s)
Vs
1. The Executive Officer
Sri Pamban Kumara Gurudasar Temple @ Sri
Mayuranatha Temple, Mayurapuram,
Thiruvanmiyur,
Chennai 600 041.
2.MahaThejo Mandala Sabha,
A Society registered under Tamil Nadu
Societies Registration Act (Regn.No.15/1998)
Rep by its Secretary, M.Jayaraman,
Office at No.7/18, Crystal Garden, II Street,
Nowroji Street, Chetpet, Chennai 600 031.
3.The Assistant Commissioner,
HR & CE Department/Fit Person,
Sri Mayuranatha Temple, Sri Mayurapuram,
Thiruvanmiyur, Chennai 600 041.
4.The Deputy Commissioner,
HR & CE Department, Chennai 600 034,
Tamil Nadu.
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2/6 CMP No. 9307 of 2025
5.The Commissioner,
HR & CE Department, Chennai 600 034,
Tamil Nadu.
Respondent(s)
REV.APPL SR No. 52876 of 2025
A.Ravikumar
Applicant(s)
Vs
1. The Executive Officer
Sri Pamban Kumara Gurudasar Temple @ Sri
Mayuranatha Temple, Mayurapuram,
Thiruvanmiyur,
Chennai 600 041.
2.MahaThejo Mandala Sabha,
A Society registered under Tamil Nadu
Societies Registration Act (Regn.No.15/1998)
Rep by its Secretary, M.Jayaraman,
Office at No.7/18, Crystal Garden, II Street,
Nowroji Street, Chetpet, Chennai 600 031.
3.The Assistant Commissioner,
HR & CE Department/Fit Person,
Sri Mayuranatha Temple, Sri Mayurapuram,
Thiruvanmiyur, Chennai 600 041.
4.The Deputy Commissioner,
HR & CE Department, Chennai 600 034,
Tamil Nadu.
5.The Commissioner,
HR & CE Department,
Chennai 600 034, Tamil Nadu.
Respondent(s)
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3/6 CMP No. 9307 of 2025
PRAYER in C.M.P. No. 9307 of 2025: Petition under Rule 12 of C.R.P. r/w
Section 151 of C.P.C. to grant leave to the petitioner to file the review
application in W.A.No. 2191 of 2018.
PRAYER in REV.APPL SR No. 52876 of 2025: Review Application under
Order XLVII Rule 1 and 2 r/w. under Section 114 of CPC to review the
common judgment dated 27.03.2024 in W.A.No. 2191 of 2018.
For petitioner/Applicant: Mr.S.Nambi Arooran
For R1: Mr.R.Bharanidharan,
Standing Counsel
For R3 to R5: Mr.N.R.R.Arun Natarajan,
Special Government Pleader
for (HR & CE Department)
ORDER
(Order of the Court was made by R.Suresh Kumar J.)
This petition has been filed as a third party petition seeking leave to file a
review application against our judgment dated 27.03.2024 made in
W.A.No.2191 of 2018 etc., batch.
2.We have heard Mr.S.Nambi Arooran, learned counsel appearing for the
petitioner, Mr.R.Bharanidharan, learned Standing Counsel appearing for R1 and
Mr.N.R.R.Arun Natarajan, learned Special Government Pleader appearing for
the HR & CE Department.
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3.The learned Special Government Pleader appearing for the HR & CE
Department has submitted that the judgment which is sought to be reviewed
dated 27.03.2024 has already been appealed in a batch of Special Leave
Petitions in SLP (C) Nos.13980-13984/2024 and the same came to be disposed
by an order dated 11.07.2024, by confirming our judgment dated 27.03.2024.
4.When that being the position, the present attempt made by the instant
petitioner seeking leave to file a review application to review the very same
judgment is totally an unwarranted exercise and also an unacceptable one.
Therefore, we are not inclined to grant such leave as sought for in this petition.
5.Accordingly, this petition stands dismissed. As a sequel,
Rev.Appl.SR.No.52876 of 2025 is also closed.
(R.S.K., J.) (G.A.M., J.)
14.10.2025
NCC : Yes / No
Index : Yes / No
Speaking Order : Yes / No
sli
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To
1. The Executive Officer
Sri Pamban Kumara Gurudasar Temple
@ Sri Mayuranatha Temple,
Mayurapuram, Thiruvanmiyur,
Chennai 600 041.
2.MahaThejo Mandala Sabha,
A Society registered under Tamil Nadu
Societies Registration Act (Regn.No.15/1998)
Rep by its Secretary, M.Jayaraman,
Office at No.7/18, Crystal Garden, II Street,
Nowroji Street, Chetpet, Chennai 600 031.
3.The Assistant Commissioner,
HR & CE Department/Fit Person,
Sri Mayuranatha Temple, Sri Mayurapuram,
Thiruvanmiyur, Chennai 600 041.
4.The Deputy Commissioner,
HR & CE Department,
Chennai 600 034,
Tamil Nadu.
5.The Commissioner,
HR & CE Department,
Chennai 600 034,
Tamil Nadu.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:56 pm )
R.SURESH KUMAR J.
AND
G.ARUL MURUGAN J.
sli
in REV.APPL SR NO.
52876 OF 2025
14-10-2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:56 pm )
