V.Markandan vs Lakshmi
2025 Latest Caselaw 8510 Mad

Madras High Court

V.Markandan vs Lakshmi on 11 November, 2025

                                                                                        SA Nos. 164 & 165 of 2009



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 11-11-2025

                                                          CORAM

                                  THE HONOURABLE DR.JUSTICE R.N.MANJULA

                                    S.A Nos. 164 & 165 of 2009 & M.P.No.1 of 2009



                1. V.Markandan
                S/o. Varadappa Naidu, Othaivadai
                Street, Ayarpadi Village And Post,
                Arakkonam Taluk, Vellore Dist.

                2.V.Pazhani
                S/o. Vadivel Naicker, Road Street,
                Ayarpadi Village And Post, Arakkonam
                Taluk, Vellore Dist

                                                                              Appellant(s) in both appeals

                                                               Vs

                1. LAKSHMI
                W/o. Perumal Naicker, 54, East Raja
                Street, Big Kancheepuram And Post,
                Kancheepuram.

                2.BOOPATHI
                S/o. Chandran, 54, East Raja Street,
                Big Kancheepuram And Post,
                Kancheepuram.

                3.SELVI
                W/o. Ramalingam, 54/a, East Raja


https://www.mhc.tn.gov.in/judis               ( Uploaded on: 14/11/2025 02:33:03 pm )
                                                                                          SA Nos. 164 & 165 of 2009



                Street, Kancheepuram Dist.

                4.SHANKAR
                S/o. Perumal Naicker, 54/a, East Raja
                Street, Kancheepuram Dist.

                5.SHANTHA
                S/o. Perumal Naicker, 54/a, East Raja
                Street, Kancheepuram Dist.

                                                                    Respondent(s) in S.A.No.164 of 2009


                1. LAKSHMI, W/o.Perumal Naicker

                2.SHANKAR, S/o. Perumal Naicker

                All are residing at 54/A, East Raja Street,
                Big Kancheepuram, Kancheepuram.
                                                        Respondent[s] in S.A.No.165 of 2009

                PRAYER : Appeals filed under 100 of Code of Civil Procedure against the

                judgment and decree dated 10.04.2008 made in A.S.Nos.40 and 41 of 2007 on

                the file of the Subordinate Court, Ranipet, confirming the judgment and decree

                dated 29.12.2006 made in O.S.Nos.102 of 1999 and 158 of 2002 on the file of

                the District Munsif Court, Sholinghur.



                                  For Appellant(s):       No Appearance [in both appeals]


                                  For Respondent(s):      No Appearance [in both appeals]




https://www.mhc.tn.gov.in/judis                 ( Uploaded on: 14/11/2025 02:33:03 pm )
                                                                                        SA Nos. 164 & 165 of 2009



                                                          ORDER

These Second Appeals have been filed challenging the judgment and

decree dated 10.04.2008 made in A.S.Nos.40 and 41 of 2007 on the file of the

Subordinate Court, Ranipet, confirming the judgment and decree dated

29.12.2006 made in O.S.Nos.102 of 1999 and 158 of 2002 on the file of the

District Munsif Court, Sholinghur.

2. When the matter is taken up today, there is no representation for both

sides. In the earlier occasion, the learned counsel appearing for the appellants

reported no instructions and the notice issued from the registry is of no use,

despite the same has been served on the second appellant. Hence, these Second

Appeals are dismissed for non prosecution. Consequently, connected

miscellaneous petition is closed.

11-11-2025

Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No vrc

https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:33:03 pm ) SA Nos. 164 & 165 of 2009

To

1. The Subordinate Judge, Ranipet.

2. The District Munsif, Sholinghur.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:33:03 pm ) SA Nos. 164 & 165 of 2009

Dr.R.N.MANJULA, J.

vrc

SA Nos. 164 & 165 of 2009

11-11-2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:33:03 pm )