Madras High Court
Unknown vs R.Buvaneswari on 4 November, 2025
Author: S.M.Subramaniam
Bench: S.M.Subramaniam, Mohammed Shaffiq
Rev.AplW.No.245 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 04.11.2025
CORAM
THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM
AND
THE HONOURABLE MR. JUSTICE MOHAMMED SHAFFIQ
Rev.Aplw.No.245 of 2024
and
W.M.P. Nos.42871 and 42870 of 2024
and
W.M.P. No.4214 of 2015 in Rev.Aplw.SR.No.169569 of 2024
and
W.M.P. No.42712 of 2024 in Rev.Aplw.SR. No.125437 of 2024
Rev.Aplw.No.245 of 2024
1.K.Premakumari
2.C.Ramadevi
3.S.Vanaranjani
4.M.Mekala
5.A.Priya
6.M.Vivekananthan
7.V.Maheskumar
8.A.Senthil
9.R.Ranjani
10.R.Kalamani
11.J.Surendiran
12.M.Manikandan
13.S.Saravanan
14.N.Ravisankar
15.K.Padmavathi
16.T.Sivakumar
17.P.Sathya
18.C.Ramya
19.S.Priya
20.N.Kalpana
21.D.Ganeshkumar
22.A.Rega & Alagumani
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Rev.AplW.No.245 of 2024
23.K.Poongodi
24.S.R.Marutha Nattu Ilavarasi
25.C.Santhi
26.S.Madhan
27.A.C.Kavitha
28.S.Arthi
29.A.Immanuel
30.K.Premalatha
31.G.Srinivasan
32.V.Sivaranjani
33.S.Thanikaimalai
34.R.Gangatharan
35.R.Kanagavalli
36.K.Sathya
37.R.Gunasekaran
38.V.Saranya
39.P.Abirami
40.G.Malliga
41.S.Dhanalakshmi
42.Q.Jamuna
43.E.Sangeetha
44.Q.Tressa
45.M.Dhanaselvi
46.S.Divya
47.G.Arulraj
48.S.Senniappan
49.T.Thilagamani
50.C.Subha
51.M.Geetha
52.N.Kalaiselvi
53.K.Subalakshmi
54.N.Myvizhi
55.S.Amudha ... Applicants
Vs.
1.R.Buvaneswari
2.The State of Tamil Nadu rep. By its
Principal Secretary to Government,
School Education Department,
Fort St. George, Chennai – 600 009.
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Rev.AplW.No.245 of 2024
3.The Director of School Education,
DPI Campus, College Road,
Chennai – 600 006.
4.Teachers Recruitment Board
rep. By its Member Secretary,
DPI Campus, Chennai – 600 006. ... Respondents
W.M.P. No.4214 of 2015 in Rev.Aplw.SR.No.169569 of 2024
1.S.Selvarani
2.M.S.Eswari
3.K.Prema
4.M.N.Bhuvaneswari
5.P.Manipriya .. Petitioners
vs
1.R.Buvaneswari
2.State of Tamil Nadu rep. By its
Principal Secretary to Government,
School Education Department,
Fort St. George, Chennai – 600 009.
3.The Director of School Education,
DPI Campus, College Road,
Chennai – 600 006.
4.Teachers Recruitment Board
rep. By its Member Secretary,
DPI Campus, Chennai – 600 006. ... Respondents
W.M.P. No.42712 of 2024 in Rev.Aplw.SR. No.125437 of 2024
1.S.Parimalaa
2.G.Dhanalakshmi
3.M.Uma
4.D.Vanitha
5.I.Fatima Parveen
6.M.Annamalai
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Rev.AplW.No.245 of 2024
7.S.Ilamathi
8.R.Sobana
9.Y.Velanganni
10.K.Nagalakshmi
11.S.Mahalakshmi
12.M.Vimala Devi
13.S.Archana
14.K.Maheswari
15.S.Sivaranjani
16.A.Sasikala
17.P.Murugaveni
18.R.Jayalakshmi
19.C.Prabhu
20.A.Menagha
21.S.Sudha
22.P.Sasikala
23.P.Shanmugapriya
24.G.Jothi Mani
25.S.Sakthivel
26.P.Nataraj
27.M.Devi
28.A.Mekala
29.A.Sakayarani
30.M.Chandrasekaran
31.S.Madhan
32.A.Priyadarsini
33.R.Vanithamani
34.S.Vaishnavi Chandrika
35.K.Anitha
36.M.Kavitha
37.M.Bhuvaneswari
38.R.Muthumari
39.R.Helan Sathya
40.R.Deepika
41.J.Vanitha
42.D.Lydial Celina
43.D.Leema Paulin
44.D.Deepa Anjaline
45.S.Malarkodi
46.S.Rajamani
47.M.Geetha
48.M.Bhuvaneshwari
49.R.Mythili
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Rev.AplW.No.245 of 2024
50.D.Dhivya
51.B.Deepa Ramani
52.S.Prabha
53.D.Jesipriya
54.S.Sathya
55.B.Vanitha
56.N.Rajeswari
57.N.N.Mariappan
58.S.Latha
59.K.Kanimozhi
60.S.Thilagavathi
61.K.Karthika
62.S.Kanchana
63.R.Sudha
64.V.Sivadeepan
65.B.Yamini
66.K.M.Nagarajan
67.B.Manonmani
68.S.Saraswathy
69.M.Kavitha
70.P.Sureshkumar
71.R.Seenivasan
72.S.Selvi .. Petitioners
vs
1.R.Buvaneswari
2.State of Tamil Nadu rep. By its
Principal Secretary to Government,
School Education Department,
Fort St. George, Chennai – 600 009.
3.The Director of School Education,
DPI Campus, College Road,
Chennai – 600 006.
4.Teachers Recruitment Board
rep. By its Member Secretary,
DPI Campus, Chennai – 600 006. ... Respondents
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Rev.AplW.No.245 of 2024
Prayer in Rev.Aplw.No.245 of 2024: Review Application filed
under Order XLVII Rule 1 read with Section 114 of Code of Civil Procedure to
review the order dated 10.07.2024 made in W.P.No.32698 of 2023.
Prayer in W.M.P. No.4214 of 2015 in Rev.Aplw.SR.No.169569 of
2024: Petition filed under Article 226 of The Constitution of India seeking leave
to file Review Application to review the order dated 10.07.2024 made in
W.P.No.32698 of 2023.
Prayer in W.M.P. No.42712 of 2024 in Rev.Aplw.SR. No.125437 of
2024: Petition filed under Section 5 of Limitation Act, 1963 to condone the
delay of 39 days in filing the Review Application to review the order dated
10.07.2024 made in W.P.No.32698 of 2023.
For Applicants/
Petitioners : Mr.R.Venkatavarathan
for Ms.C.Uma in all cases
For Respondents : Mr.R.Neethi Perumal,
Government Advocate for R2 and R3
in all cases
Mr.C.Kathiravan,
Special Government Pleader
for R4 in all cases
COMMON ORDER
(Order of the Court was made by S.M.SUBRAMANIAM, J.)
Review Application in Rev.Aplw.No.245 of 2024 has been filed to
review the order of this Court dated 10.07.2024 passed in W.P.No.32698 of
2023.
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2.The applicants are not appointed as teachers. They are aspirants
seeking public employment in Education Department on the ground that
qualification of Teachers Eligibility Test cannot be held as mandatory.
Issue regarding passing of Teachers Eligibility Test is no more res integra
as Hon'ble Supreme Court held that qualification of Teachers Eligibility
Test prescribed by the National Council for Teacher Education is
mandatory for all recruitments in teaching line. That apart, learned
Government Advocate brings to the notice of this Court that against the
present judgment sought to be reviewed, special leave petition has been
filed and Apex Court granted stay on 04.04.2025 in Special Leave Petition
(Civil) Diary No.7184 of 2025. Thus, the present review application in
Rev.AplW.No.245 of 2024 is not entertainable and the same stands
dismissed. Connected miscellaneous petitions are closed. Consequently,
W.M.P. No.4214 of 2015 in Rev.AplW.SR.No.169569 of 2024 and W.M.P.
No.42712 of 2024 in Rev.Aplw.SR. No.125437 of 2024 are closed and
Rev.AplW.SR.No.169569 of 2024 and Rev.Aplw.SR. No.125437 of 2024 are
rejected. There shall be no order as to costs.
[S.M.S., J.] [M.S.Q., J.]
04.11.2025
Index:Yes/No
Neutral Citation:Yes/No
mmi
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To
1.The Principal Secretary to Government,
School Education Department,
Fort St. George, Chennai – 600 009.
2.The Director of School Education,
DPI Campus, College Road,
Chennai – 600 006.
3.The Member Secretary,
Teachers Recruitment Board,
DPI Campus, Chennai – 600 006.
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S.M.SUBRAMANIAM, J.
AND
MOHAMMED SHAFFIQ, J.
mmi
and
W.M.P. No.4214 of 2015 in
Rev.AplW.SR.No.169569 of 2024
and
W.M.P. No.42712 of 2024 in
Rev.Aplw.SR. No.125437 of 2024
04.11.2025
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