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S.Pathmakumar vs S.Sriharan
2025 Latest Caselaw 224 Mad

Citation : 2025 Latest Caselaw 224 Mad
Judgement Date : 14 May, 2025

Madras High Court

S.Pathmakumar vs S.Sriharan on 14 May, 2025

Author: G.R.Swaminathan
Bench: G.R.Swaminathan
                                                                                                      Cont P No.2900 of 2016


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED:            14.05.2025

                                                                  CORAM :

                                   THE HON'BLE MR. JUSTICE G.R.SWAMINATHAN
                                                                     AND
                                  THE HON'BLE MR JUSTICE V.LAKSHMINARAYANAN

                                                       Cont P No.2900 of 2016



                     S.Pathmakumar                                                            ...Petitioner

                                                             vs
                     S.Sriharan                                                               ...Respondent

                     Prayer: Petition filed to punish the respondent in accordance to law for not
                     complying with the terms of the judgment and decree dated 25.04.2016 of
                     this Court which amounts to committing contempt of court and pass orders.



                                   For Petitioner                    : Mr.N.V.V.Krishna

                                   For Respondent                    : Mr.S.Aravindan
                                                                       for M/s. Fox Mandal Associates




                     __________
                     Page 1 of 3




https://www.mhc.tn.gov.in/judis                     ( Uploaded on: 19/05/2025 04:30:18 pm )
                                                                                                Cont P No.2900 of 2016


                                                              ORDER

(Order of the Court was made by the Hon'ble G.R.Swaminathan J.)

In view of the satisfaction memo filed by the decree holder, this

contempt petition stands closed.

(G.R.S., J.) (V.L.N., J.) 14-05-2025

Index : Yes/No Neutral Citation : Yes/No

mrn/vsg

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/05/2025 04:30:18 pm )

G.R.SWAMINATHAN, J.

AND V.LAKSHMINARAYANAN, J.

(mrn)

14.05.2025

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/05/2025 04:30:18 pm )

 
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