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Revathi vs Manivannan
2025 Latest Caselaw 6055 Mad

Citation : 2025 Latest Caselaw 6055 Mad
Judgement Date : 25 August, 2025

Madras High Court

Revathi vs Manivannan on 25 August, 2025

Author: M.Dhandapani
Bench: M.Dhandapani
                                                                                       CMP(MD) NO. 13363 of 2025



                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
                                           DATED: 25-08-2025
                                                CORAM
                              THE HONOURABLE MR JUSTICE M.DHANDAPANI

                                          CRP(MD) SR NO. 65942 of 2025
            Subramanian (died)

            1.Revathi

            2.Suganthi
                                                                                                       Petitioners
                                                                 Vs
            Manivannan

                                                                                                      Respondent

            Order : This petition is filed under Article 227 of the Constitution of India to call for the
            records and set aside the exparte judgment and decree dated 02.02.2016 in O.S.No.153 of
            2014 on the file of the Principal District Munsif Court, Kumbakonam and allow this Civil
            Revision Petition.
                                  For Petitioners: Mr.H.Lakshmi Shankar

                                                            ORDER

Today, when the matter was taken up for hearing, the learned counsel appearing for the petitioners has not pressed this petition.

2. Accordingly, the Civil Revision Petition stands dismissed as not pressed at the SR stage itself. No costs.

25.08.2025 TSG Index : Yes / No Internet : Yes / No

https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/08/2025 12:47:57 pm ) To The Principal District Munsif Court, Kumbakonam.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/08/2025 12:47:57 pm ) M.DHANDAPANI.,J

TSG

CRP(MD) SR NO. 65942 OF 2025

25.08.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/08/2025 12:47:57 pm )

 
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