E.Dhanarajan vs Valli ... 1St
2025 Latest Caselaw 135 Mad

Madras High Court

E.Dhanarajan vs Valli ... 1St on 1 April, 2025

Bench: J.Nisha Banu, S.Srimathy

                                                                                            WA(MD). No.669 of 2025


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  Date : 01/04/2025

                                                         CORAM

                                  THE HONOURABLE Mrs. JUSTICE J.NISHA BANU
                                                 AND
                                   THE HONOURABLE Mrs. JUSTICE S.SRIMATHY

                                             WA(MD). No.669 of 2025
                                          and CMP(MD) No.4745 of 2025


                     E.Dhanarajan                                                           ... Appellant

                                                              Vs

                     1.Valli                                                           ... 1st respondent/Writ
                                                                                       Petitioner

                     2.The District Collector
                     Madurai District, Madurai.

                     3.The Commissioner
                     Madurai Corporation, Madurai.

                     4.The Executive Engineer
                     TWAD, Thirunagar
                     Thirupparangundram Limit,
                     Madurai.                                              ... Respondents 2 to 4/
                                                                           Respondents 1 to 3

                     PRAYER :- Writ Appeal filed under Clause 15 of Letters patent against
                     the order of this Court dated 16.04.2024 in WP(MD). No. 910/2022.



                     1/4




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                                                                                             WA(MD). No.669 of 2025


                                        For Appellants  : Mr.D.Kirubakaran for
                                                        M/s.B.Saravanan Associates
                                        For Respondents : Mr.M.Sarangan for R2
                                                        Mr.C.Rathna vel Pandian for R1
                                                        Mr.S.Vinayak for R3
                                                        Mr.R.Satheesh for R4

                                                            JUDGMENT

(Judgment of the Court was delivered by J.NISHA BANU, J.)

The writ appeal is directed against the order of the writ Court dated

16.04.2024 in WP(MD). No. 910/2022.

2. The private respondent in the writ petition is the appellant

herein.

3. In the last occasion, when the appeal was listed on 27.03.2025,

it was represented that the parties are willing to settle the matter amicably

by paying Rs.7,50,000/-. Therefore, this Court directed the appellant to

pay the said amount through demand draft to the first respondent.

4. When the writ appeal was taken up for hearing today, the

appellant had produced the demand draft for a sum of Rs.7,50,000/-

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drawn in favour of the 1st respondent, which has been received by the

first respondent also and therefore, nothing survives for adjudication in

this matter.

5. Accordingly, as the matter has been settled out of Court, the writ

appeal is disposed of. However, the parties are at liberty to compromise

the criminal case also. No costs. Consequently connected Miscellaneous

Petition is closed.

                                                              [J.N.B.,J]                        [S.S.Y.,J]
                                                                                 01.04.2025
                     NCC : Yes/No
                     Index : Yes/No
                     RR
                     TO
                     1.The District Collector
                     Madurai District, Madurai.

                     2.The Commissioner

Madurai Corporation, Madurai.

3.The Executive Engineer TWAD, Thirunagar Thirupparangundram Limit, Madurai.

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J.NISHA BANU, J AND S.SRIMATHY, J.

RR

ORDER IN

Date : 01/04/2025

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