Gopalakrishnan ... Review vs The Passport Officer
2024 Latest Caselaw 18157 Mad

Madras High Court

Gopalakrishnan ... Review vs The Passport Officer on 11 September, 2024

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                     1              REV.APLW.(MD)No.173 of 2024

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 11.09.2024

                                                         CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                      REV.APLW.(MD)No.173 of 2024 IN
                                       W.P.(MD)No. 13095 of 2024 and
                                        W.M.P.(MD)No.18248 of 2024

                     Gopalakrishnan                            ... Review Petitioner / Petitioner

                                                         Vs.

                     1. The Passport Officer,
                        Regional Passport Office,
                        Bharathi Ula Veethi,
                        K.Pudur, Madurai District.

                     2. The Superintendent of Police,
                        O/o.the Superintendent of Police,
                        Madurai District.

                     3. The Commissioner of Police,
                        O/o.the Commissioner of Police,
                        Madurai District.

                     4. The Inspector of Police,
                        City Crime Branch(CCB),
                        Madurai District.

                     5. The Inspector of Police,
                        District Crime Branch(DCB),
                        Madurai District.




https://www.mhc.tn.gov.in/judis
                                                         2             REV.APLW.(MD)No.173 of 2024

                     6. The Inspector of Police,
                        Anna Nagar police station,
                        Madurai District.                       ... Respondents/Respondents

                                  PRAYER : Review Petition filed under Order 47 Rule 1 r/w.
                     Section 114 of CPC., against the judgment dated 20.06.2024 passed by
                     this Court in W.P.(MD)No.13095 of 2024.


                                        For Petitioner       : Mr.SMA.Jinnah

                                        For R-2 to R-6       : Mr.B.Thanga Aravindh,
                                                               Government Advocate.

                                                             ***

                                                         JUDGMENT

Heard both sides.

2. The petitioner is the holder of Indian passport. He filed W.P.

(MD)No.13095 of 2024. The said writ petition was disposed of on

20.06.2024 by issuing the usual set of directions. The question of

reviewing the said order does not arise at all. The petitioner is directed to

approach the trial Court.

https://www.mhc.tn.gov.in/judis

3. The trial Court is directed to allow the petitioner's IA by

restricting the petitioner's passport's validity period to three years. This

review petition stands disposed of accordingly. No costs. Consequently,

connected miscellaneous petition is closed.

11.09.2024 Index : yes/No Internet:Yes/No PMU

To

1. The Superintendent of Police, O/o.the Superintendent of Police, Madurai District.

2. The Commissioner of Police, O/o.the Commissioner of Police, Madurai District.

3. The Inspector of Police, City Crime Branch(CCB), Madurai District.

4. The Inspector of Police, District Crime Branch(DCB), Madurai District.

5. The Inspector of Police, Anna Nagar police station, Madurai District.

https://www.mhc.tn.gov.in/judis

G.R.SWAMINATHAN,J.

PMU

REV.APLW.(MD)No.173 of 2024 IN

11.09.2024

https://www.mhc.tn.gov.in/judis