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N.Ravi vs Dr.Alby John Varghese
2024 Latest Caselaw 20145 Mad

Citation : 2024 Latest Caselaw 20145 Mad
Judgement Date : 24 October, 2024

Madras High Court

N.Ravi vs Dr.Alby John Varghese on 24 October, 2024

Author: J.Nisha Banu

Bench: J.Nisha Banu

                                                                             Cont.P.No.377 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 24.10.2024

                                                    CORAM

                                  THE HON'BLE MRS. JUSTICE J.NISHA BANU
                                                   AND
                                  THE HON'BLE MRS. JUSTICE R.KALAIMATHI

                                             Cont.P.No.377 of 2024


                     N.Ravi                                            ... Petitioner
                                                      Vs.

                     1.Dr.Alby John Varghese, I.A.S.,
                       The Managing Director,
                       Metropolitan Transport Corporation (Chennai) Ltd.,
                       Pallavan Illam, Anna Salai,
                       Chennai 600 002.

                     2.Mr.L.Ramesh,
                       The Special Deputy Commissioner of Labour,
                       D.M.S.Office, Teynampet,
                       Chennai 600 006.

                     3.Bama,
                       Administrator,
                       Tamil Nadu State Transport Corporation,
                       Employees Pension Fund Trust,
                       Thiruvalluvar House, Pallavan Salai,
                       Chennai 600 002.                             ...Respondents
                       rd
                     (3 respondent has been suo motu impleaded as per the order of this
                     Court dated 01.07.2024)




https://www.mhc.tn.gov.in/judis
                     Page 1/4
                                                                                    Cont.P.No.377 of 2024

                     Prayer:Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act, 1971, to punish the respondents for willfully disobeying the
                     orders passed in W.A.No.416 of 2023 dated 28.04.2023.

                                        For Petitioner     :     Ms.D.Leelavathi

                                        For R1 and R2      :     Mr.C.Gauthamraj
                                                                 Standing Counsel assisted by
                                                                 Mr.Reman Lal, AAG
                                        For R3             :     Mr.C.S.K.Sathish


                                                         JUDGMENT

(Judgment of the Court was made by J.NISHA BANU,J.)

This Contempt Petition has been filed to punish the respondents

for willfully disobeying the orders passed in W.A.No.416 of 2023 dated

28.04.2023.

2. The learned counsel appearing for the petitioner submitted that

as per the order of this Court, all the amount has been paid, only the

Pension Pay Order has not been given by the 3rd respondent contemnor.

3. The learned counsel appearing for the 3rd respondent would state

that they are ready to issue the said pension pay order within a period of

one week.

https://www.mhc.tn.gov.in/judis

4. Since the 3rd respondent is ready to issue the pension pay order

within a period of one weeks, nothing survives for further adjudication in

this contempt petition. Hence, this contempt petition is closed. No costs.

                                                                        (J.N.B,J.)    (R.K.M., J.)
                     Index          : Yes / No                                24.10.2024
                     Internet       : Yes/No

Speaking order : Non-speaking order Neutral Citation :Yes/No sk To

1. The Managing Director, Metropolitan Transport Corporation (Chennai) Ltd., Pallavan Illam, Anna Salai, Chennai 600 002.

2.Mr.L.Ramesh, The Special Deputy Commissioner of Labour, D.M.S.Office, Teynampet, Chennai 600 006.

3.Bama, Administrator, Tamil Nadu State Transport Corporation, Employees Pension Fund Trust, Thiruvalluvar House, Pallavan Salai, Chennai 600 002.

https://www.mhc.tn.gov.in/judis

J. NISHA BANU, J.

and R.KALAIMATHI,J.

sk

24.10.2024

https://www.mhc.tn.gov.in/judis

 
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