Pauldurai vs /
2024 Latest Caselaw 20008 Mad

Madras High Court

Pauldurai vs / on 23 October, 2024

Author: S.Srimathy

Bench: S.Srimathy

                                                                            S.A.(MD).No.1186 of 2009




                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 23.10.2024

                                                      CORAM:

                                  THE HONOURABLE MRS.JUSTICE S.SRIMATHY

                                            S.A.(MD).No.1186 of 2009
                                                      and
                                              M.P.(MD)No.1 of 2009
              Pauldurai                                                     ... Appellant
                                                       /Vs./
              Packiam                                                      ...Respondent

              PRAYER: Second Appeal filed under Section 100 of the Civil Procedure Code,
              aggrieved by the Judgment and Decree dated 03.09.2009 made in A.S.No.137 of
              2007 on the file of the Subordinate Judge, Valliyur, reversing the Judgment and
              Decree dated 14.10.2006 made in O.S.No.44 of 2005 on the file of the Additional
              District Munsif Court, Nanguneri.


                                     For Appellant        : Mr.M.Mohamed Ibram Saibu
                                     For Respondent       : Mr.H.Arumugam
                                                       *****

                                                 JUDGMENT

The learned Counsel appearing for the appellant submitted that the

appellant informed him that the matter is settled out of Court. However, the

appellant is not coming forward to submit the proof that the matter is settled out

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of Court. Therefore, the learned Counsel appearing for the appellant is reporting

no instructions.

2.Hence, the second appeal is dismissed for non-prosecution. No costs.

Consequently, connected miscellaneous petition is closed.

                                                                                  23.10.2024

              Index         : Yes / No
              NCC           : Yes / No

              Tmg

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TO:

1.Subordinate Judge, Valliyur.

2.Additional District Munsif Court, Nanguneri.

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

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S.SRIMATHY, J.

Tmg

Judgment made in

Dated:

23.10.2024

https://www.mhc.tn.gov.in/judis