Metalman Auto Pvt Ltd vs Micro And Small Enterprises ...
2024 Latest Caselaw 19591 Mad

Madras High Court

Metalman Auto Pvt Ltd vs Micro And Small Enterprises ... on 18 October, 2024

Author: S.S.Sundar

Bench: S.S. Sundar

                                                                                  WA.No.386/2023



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 18.10.2024

                                                        CORAM :

                                    THE HONOURABLE MR. JUSTICE S.S. SUNDAR
                                                          AND
                                  THE HONOURABLE DR. JUSTICE A.D.MARIA CLETE

                                        WA.No.386/2023 & CMP.No.3740/2023

                     Metalman Auto Pvt Ltd
                     First Floor, JMK Tower, 44/5,
                     Kapashera, NH-8 [Delhi Gurgaon Border]
                     New Delhi 110037.                                             ... Appellant

                                                           Vs.

                     1.Micro and Small Enterprises Facilitation Council
                       No.2, Raja Street, Coimbatore 641 001.

                     2.M/s.Estee Auto Pressings Pvt Ltd
                       Plot No.54A, Sipcot, Phase-I
                       Zuzuad, Hosur 635 126
                       Krishnagiri                                              ... Respondents

                     Prayer : Writ Appeal filed under Clause 15 of Letters Patent against the
                     order dated 25.01.2023 passed in WP.No.29870/2022.
                                    For Appellant           : M/s.Anusha Peri

                                    For R2                  : Mr.T.K.Baskar

                                                            1


https://www.mhc.tn.gov.in/judis
                                                                                       WA.No.386/2023




                                                       JUDGMENT

[Judgment of the Court was delivered by S.S.SUNDAR, J.,]

(1)The learned counsel for the appellant seeks permission of this Court to

withdraw this writ appeal. She has made an endorsement in the appeal to

that effect. Learned counsel also circulated a Letter dated 19.09.2024 to

the Registry seeking withdrawal of the writ appeal.

(2)Recording the endorsement and the letter dated 19.09.2024 submitted by

the learned counsel for the appellant, this writ appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

[S.S.S.R., J.] [A.D.M.C., J.] 18.10.2024 AP Internet : Yes

To

1.Micro and Small Enterprises Facilitation Council No.2, Raja Street, Coimbatore 641 001.

2.M/s.Estee Auto Pressings Pvt Ltd Plot No.54A, Sipcot, Phase-I Zuzuad, Hosur 635 126 Krishnagiri.

https://www.mhc.tn.gov.in/judis

S.S. SUNDAR, J., and A.D.MARIA CLETE, J.,

AP

18.10.2024

https://www.mhc.tn.gov.in/judis