Mahendran vs Ragavi
2024 Latest Caselaw 19354 Mad

Madras High Court

Mahendran vs Ragavi on 16 October, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 16.10.2024

                                                           CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                    AND
                                  THE HON'BLE MR.JUSTICE K.K.RAMAKRISHNAN

                                               C.M.A.(MD)No.443 of 2023
                                                        and
                                               C.M.P(MD)No.5475 of 2023


                 Mahendran                                        .. Appellant/Respondent-Husband


                                                     Vs.


                 Ragavi                                           .. Respondent/ Petitioner-Wife


                 PRAYER: Civil Miscellaneous Appeal filed under Section 28 of the Hindu

                 Marriage Act, praying to set aside the order dated 30.01.2023 in HMOP.No.218

                 of 2021 on the file of the Family Court, Karur.

                                    For Appellant           : Mr.P.Kalaiyarasi Bharathi

                                    For Respondent          : Mr.P.M.Vishnuvarthanan




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                                                     JUDGMENT

                                  (Order of the Court was made by P.VELMURUGAN.,J)


                           The learned counsel for the appellant on record has given a letter to the

                 Registry seeking permission of this Court to withdraw this writ appeal and he has

                 also made an endorsement in the bundle to that effect. Recording the said letter

                 and endorsement made by him, this Civil Miscellaneous Appeal is dismissed as

                 withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.



                                                                        [P.V.,J.]     [K.K.R.K.,J.]
                                                                              24.09.2024

                 NCC : Yes/No
                 Index : Yes / No
                 Internet : Yes / No

                 PJL


                 To
                 The Judge, Family Court, Karur.




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                                      P.VELMURUGAN, J.

and K.K.RAMAKRISHNAN,J.

PJL

and

16.10.2024

https://www.mhc.tn.gov.in/judis