Mubariz Ahamed @ Muparish Ahamed vs The Deputy Superintendent Of Police
2024 Latest Caselaw 19237 Mad

Madras High Court

Mubariz Ahamed @ Muparish Ahamed vs The Deputy Superintendent Of Police on 3 October, 2024

Author: S.M.Subramaniam

Bench: S.M.Subramaniam, V.Sivagnanam

                                                                                     Crl.A.No.742 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 03.10.2024

                                                        CORAM :

                            THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM
                                               AND
                              THE HONOURABLE MR. JUSTICE V.SIVAGNANAM

                                                   Crl.A.No.742 of 2024
                                                            and
                                                  Crl.M.P.No.8495 of 2024


                Mubariz Ahamed @ Muparish Ahamed                                     ... Appellant

                                                           Vs.

                The Deputy Superintendent of Police,
                National Investigation agency, Kochi.
                (R.C.No.1/2019/NIA/DLI
                  Keelakarai Case)                                                 ... Respondent

                Prayer: Criminal Appeal filed under Section 21 of National Investigation
                Agency Act, praying to call for the records in Crl.M.P.No.1894 of 2023 dated
                14.05.2024 in Spl.S.C.No.25 of 2022 on the file of Special Court under the NIA
                Act, 2008, (Sessions Court for Exclusive Trial of Bomb Blast Cases),
                Poonamalle, Chennai and set aside the same and discharge the appellant.


                                  For Appellant            : Mr.P.Pugalenthi
                                  For Respondent           : Mr.R.Karthikeyan
                                                             Special Public Prosecutor for NIA

                                                         *******
https://www.mhc.tn.gov.in/judis
                Page 1 of 4
                                                                                      Crl.A.No.742 of 2024

                                                 JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

The Criminal Appeal on hand has been instituted to set aside the order

dated 14.05.2024 passed in Crl.M.P.No.1894 of 2023 in Spl.S.C.No.25 of

2022 on the file of the Special Court for cases under the National Investigation

Agency Act, 2008, (Sessions Court for Exclusive Trial of Bomb Blast Cases),

Poonamalle, Chennai.

2. The learned Special Public Prosecutor Mr.R. Karthikeyan, would

submit that the Special Appeal has been instituted against the order of dismissal

passed by the Special Court in discharge petition filed by the petitioner herein.

During the pendency of the present appeal the trial Court framed charges on

27.09.2024 and posted the case for trial on 19.10.2024.

3. In view of the said development, no further adjudication needs to be

entertained in respect of the grounds raised in the present criminal appeal. The

petitioner is at liberty to defend his case by participating in the process of trial.

https://www.mhc.tn.gov.in/judis

4. With these observations, this Criminal Appeal is dismissed.

Consequently, the connected miscellaneous petition is closed.

                                                               [S.M.S., J.]         [V.S.G., J.]
                                                                          03.10.2024
                Index: Yes/No
                Speaking/Non-speaking order
                dsa


                To

1.The Deputy Superintendent of Police, National Investigation agency, Kochi.

2.The Public Prosecutor, Madras High Court, Chennai - 104.

https://www.mhc.tn.gov.in/judis

S.M.SUBRAMANIAM, J.

AND V.SIVAGNANAM, J.

dsa

03.10.2024

https://www.mhc.tn.gov.in/judis