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S.Karthick vs K.Lakshmi
2024 Latest Caselaw 15928 Mad

Citation : 2024 Latest Caselaw 15928 Mad
Judgement Date : 16 August, 2024

Madras High Court

S.Karthick vs K.Lakshmi on 16 August, 2024

Author: A.D.Jagadish Chandira

Bench: A.D.Jagadish Chandira

                                                                                     C.R.P.No.2665 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 16.08.2024

                                                       CORAM :

                        THE HONOURABLE MR. JUSTICE A.D.JAGADISH CHANDIRA

                                               C.R.P.No.2665 of 2024
                                             and C.M.P.No.14003 of 2024
                S.Karthick                                                        ... Petitioner
                                                           Vs
                K.Lakshmi                                                         ... Respondent

                PRAYER : Civil Revision Petition filed under Article 227 of the Constitution of
                India, pleased to set aside the judgment and order in C.M.A.No.8 of 2021 dated
                16.02.2024 on the file of the learned Principal District Judge, Chengelpet,
                confirming the order dated 08.09.2017 passed in I.A.No.216 of 2017 in
                H.M.O.P.No.87 of 2015 on the file of the learned Subordinate Judge, Tambaram.

                                      For Petitioner   :   Mr.A.Venkatesan


                                                       ORDER

Learned counsel appearing for the petitioner seeks permission of this Court

to withdraw the petition and he has also filed a Memo before this Court to that

effect.

https://www.mhc.tn.gov.in/judis

A.D.JAGADISH CHANDIRA, J.

ham

2. In view of the submission and the memo filed by the learned counsel for

the petitioner, this Civil Revision Petition stands dismissed as withdrawn.

Consequently, the connected miscellaneous petition is also closed. No costs.

16.08.2024

Index : Yes / No Neutral Citation : Yes / No ham To The Principal District Judge, Chengelpet.

https://www.mhc.tn.gov.in/judis

 
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